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The Manipur Land Revenue and Land Reforms Act, 1960

Act No. 33 of 1960

[13th September 1960.]

An Act to consolidate and amend the law relating to land revenue in the Union territory of Manipur and to provide for certain measures of land reform.

BE it enacted by Parliament in the Eleventh Year of the Republic of India as follows:-



Manipur Land Revenue and Land Reforms Act, 1960 Back




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