161. Court-fees.-
Notwithstanding anything contained in the Court-fees Act, 1870 (7 of 1870) every application, appeal or other proceeding under this Act shall bear a court-fee stamp of such value as may be prescribed.
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161. Court-fees.- Notwithstanding anything contained in the Court-fees Act, 1870 (7 of 1870) every application, appeal or other proceeding under this Act shall bear a court-fee stamp of such value as may be prescribed. |
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