14. Court of the Judicial Commissioner to be a court of record.-
The Court of the Judicial Commissioner shall be a court of record and shall have all powers of such court including the power to punish for contempt of itself.
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14. Court of the Judicial Commissioner to be a court of record.- The Court of the Judicial Commissioner shall be a court of record and shall have all powers of such court including the power to punish for contempt of itself. |
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