2. Definition.-
In this Act, "Manager" means the Manager for the time being of the State of Mangrol or the State of Manavadar, as the case may be, appointed by, or on behalf of, the Central Government.
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2. Definition.- In this Act, "Manager" means the Manager for the time being of the State of Mangrol or the State of Manavadar, as the case may be, appointed by, or on behalf of, the Central Government. |
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