AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

89. [Power to transfer moneys from general account to pilotage account and vice versa.] Omitted by Act, 1992 (23 of 1992), s. 8 (w.e.f. 23-1-1994).



Major Port Trusts Act, 1963 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys