AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Commencement and operation.-

and it shall come into force and have effect only on the expiration of three months from the passing thereof.



Majority Act, 1875 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys