The Maintenance Orders Enforcement Act, 1921
Act No. 18 of 1921

[5th October, 1921.]

An Act to facilitate the enforcement in 2[India] of Maintenance Orders made 3[4 *** in 5[reciprocating territories]], 6*** and vice versa.

WHEREAS it is expedient to facilitate the enforcement in 2[India] of Maintenance Orders made 3[4***in 5[reciprocating territories]], 6*** and vice versa; It is hereby enacted as follows: