The Maintenance Orders Enforcement Act, 1921

[Act No. 18 of 1921]

[5th October, 1921.]

Contents:
Title	The Maintenance Orders Enforcement Act, 1921
Sections:	Particulars:
1.	Short title and extent
2.	Definitions
3.	Declaration of reciprocal arrangements
4.	Registration in India of maintenance orders maintenance orders made in the reciprocating territories
5.	Transmission of maintenance orders made in India
6.	Power of summary Courts to make provisional maintenance order against persons resident in reciprocating territories
7.	Powers of Court of summary jurisdiction to confirm maintenance order made out of India
8.	Enforcement of maintenance orders
9.	Payment of charges for transmission of sums awarded as maintenance and other costs and charges
10.	Proof of documents signed by officers of Court
11.	Depositions to be evidence
12.	Rule-making power