1. Short title and extent.
(1) This Act may be called the Maintenance Orders Enforcement Act, 1921.
7[(2) It extends to the whole of India 8[except the State of Jammu and Kashmir*].]
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1. Short title and extent. (1) This Act may be called the Maintenance Orders Enforcement Act, 1921. 7[(2) It extends to the whole of India 8[except the State of Jammu and Kashmir*].] |
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