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Maintenance and Welfare of Parents and Senior Citizens Act, 2007

Preamble.

AN ACT to provide for more effective provisions for the maintenance and welfare of parents and senior citizens guaranteed and recognized under the Constitution and for matters connected therewith or incidental thereto.

Be it enacted by Parliament in the Fifty-eighth Year of the Republic of India as follows:-



Maintenance and Welfare of Parents and Senior Citizens Act, 2007 Back




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