The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

[Act No. 3 of 1997]

[8th January, 1997.]

An Act to establish and incorporate a teaching University for the promotion and development of Hindi language and literature, through teaching and research, with a view to enabling Hindi to achieve greater functional efficiency and recognition as a major international language and to provide for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Forty-seventh Year of the Republic of India as follows:-