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The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996

37. Constitution of Committees.-

Where any authority of the University is given power by this Act or the Statutes to appoint Committees, such Committees shall, save as otherwise provided, consist of the members of the authority concerned and of such other person, if any, as the authority in each case may think fit.



Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996 Back




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