The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996
23. The Board of Studies.-
The constitution, powers and functions of the Board of Studies shall be prescribed by the Statutes.
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The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996 23. The Board of Studies.- The constitution, powers and functions of the Board of Studies shall be prescribed by the Statutes. |
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