The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996
18. Other officers.-
The manner of appointment and powers and duties of the other officers of the University shall be prescribed by the Statutes.
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The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996 18. Other officers.- The manner of appointment and powers and duties of the other officers of the University shall be prescribed by the Statutes. |
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