The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996
13. The Pro-Vice-Chancellor.-
The Pro-Vice-Chancellor shall be appointed in such manner and shall exercise such powers and perform such duties as may be prescribed by the Statutes.
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The Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996 13. The Pro-Vice-Chancellor.- The Pro-Vice-Chancellor shall be appointed in such manner and shall exercise such powers and perform such duties as may be prescribed by the Statutes. |
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