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The Fifth Schedule

(See Section 42)

1. Famine Relief Fund

2. Guarantee Reserve Fund Investment Account

3. Revenue Reserve Fund Investment Account

4. State Agriculture Credit (Relief and Guarantee) Fund

5. Cash Balance Investment Account

6. Land Revenue and Stamp Fund

7. Rural Development Fund

8. Energy Development Cess Fund

9. Compensatory Afforestation Fund

10. Forest Development Cess Fund

11. Road Safety Fund

12. Depreciation/Renewal Reserve Fund 13. Madhya Pradesh Calamity Relief Fund

14. World Food Programme Project Fund. .

15. Madhya Pradesh State Employees Family Benefit Fund

16. School Building Fund

17. Pensioners Welfare Fund

18. Crop Insurance Fund.



Madhya Pradesh Reorganisation Act, 2000 Back




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