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The Third Schedule

(See Section 19)

Amendment of the Constitution (Scheduled Castes) Order, 1950

In the Constitution (Scheduled Castes) Order, 1950,-

(a) in Paragraph 2, for the figures "XXII", the figures "XXIII" shall be substituted;

(b) in the Schedule, after Part XXII, the following shall be inserted, namely:-

"Part XXIII.-Chhattisgarh

1. Audhelia

2. Bagri, Bagdi

3. Bahna, Bajana

4. Balahi, Balai

5. Banchada

6. Barabar, Basod

7. Bargunda

8. Basor, Burud, Bansor, Bansodi, Bansphor, Basar

9. Bedia

10. Beldar, Sunkar

11. Bhangi, Mehtar, Balmiki, Lalbegi, Dharkar

12. Bhanumati

13. Chadar

14. Chamar, Chamari, Bairwa, Bhambhi, Jatav, Mochi, Regar, Nona, Rohidas, Ramnami, Satnami, Surjyabanshi, Surjyaramnami, Ahirwar, Chamar, Mangan, Raidas

15. Chidar

16. Chikwa, Chikvi

17. Chitar

18. Dahait, Dahayat, Dahat

19. Dewar

20. Dhanuk

21. Dhed, Dher

22. Dohor

23. Dom, Dumar, Dome, Domar, Doris

24. Ganda, Gandi

25. Ghasi, Ghasia

26. Holiya

27. Kanjar

28. Katia, Patharia

29. Khatik

30. Koli, Kori

31. Khangar, Kanera, Mirdha

32. Kuchbandhia

33. Mahar, Mehra, Mehar

34. Mang, Mang Garodi, Mang Garudi, Dankhani Mang, Mang Mahasi, Madari, Garudi, Radhe Mang

35. Meghwal

36. Moghia

37. Muskhan

38. Nat, Kalbelia, Sapera, Navdigar, Kubutar

39. Pasi

40. Rujihar

41. Sansi, Sansia

42. Silawat

43. Zamral.".



Madhya Pradesh Reorganisation Act, 2000 Back




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