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77. Amendment of Act 37 of 1956.-

On and from the appointed day, in section 15 of the States Reorganisation Act, 1956, in clause (b), for the words "Uttar Pradesh and Madhya Pradesh", the words "Uttar Pradesh, Madhya Pradesh and Chhattisgarh" shall be substituted.



Madhya Pradesh Reorganisation Act, 2000 Back




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