7. Amendment of the Fourth Schedule to the Constitution.-
On and from the appointed day, in the Fourth Schedule to the Constitution, in the Table,-
(a) entries 9 to 27 shall be renumbered as entries 10 to 28 respectively;
(b) in entry 8, for the figures "16", the figures "11 " shall be substituted;
(c) after entry 8, the following entry shall be inserted, namely:-
"9. Chhattisgarh ........................5.".