4. State of Madhya Pradesh and territorial divisions thereof.-
On and from the appointed day, the State of Madhya Pradesh shall comprise the territories of the existing State of Madhya Pradesh other than those specified in section 3.
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4. State of Madhya Pradesh and territorial divisions thereof.- On and from the appointed day, the State of Madhya Pradesh shall comprise the territories of the existing State of Madhya Pradesh other than those specified in section 3. |
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