10. Delimitation of Parliamentary and Assembly constituencies.-
On and from the appointed day, the Delimitation of Parliamentary and Assembly Constituencies Order, 1976, shall stand amended as directed in the Second Schedule to this Act.
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10. Delimitation of Parliamentary and Assembly constituencies.- On and from the appointed day, the Delimitation of Parliamentary and Assembly Constituencies Order, 1976, shall stand amended as directed in the Second Schedule to this Act. |
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