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3. Amendment of the Sixth Schedule to the Constitution.-

In the Sixth Schedule to the Constitution , in paragraph 20,-

(a) after sub-paragraph (2), the following sub-paragraph shall be inserted namely:-

"(2A) The Mizo District shall comprise the area which at the commencement of this Constitution was known as the Lushai Hills District.";

(b) in sub-paragraph (3), after the words "United Khasi Jaintia Hills District" the words "and the Mizo District" shall be inserted; and

(c) in Part A of the table, for the words "The Lushai Hills District", the words "The Mizo District" shall be substituted.



Lushai Hills District (Change of Name) Act, 1954 Back




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