The Lotteries (Regulation) Act, 1998
13. Repeal and saving.-
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The Lotteries (Regulation) Ordinance, 1998 (Ord. 6 of 1998), is hereby repealed.
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Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under the corresponding provisions of this Act.