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The Lotteries (Regulation) Act, 1998

1.  Short  title, extent and commencement.-

  1. This Act  may  be  called the Lotteries (Regulation) Act, 1998.

  2. It extends to the whole of India.

  3. It shall be deemed to have come into force on the 2nd day of October, 1997.



Lotteries (Regulation) Act, 1998 Back




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