The Lok Sahayak Sena Act, 1956
[Act No. 53 of 1956]
[15th September, 1956.]
| Contents | |
| Sections | Chaptericulars |
| Title | The Lok Sahayak Sena Act, 1956 |
| 1. | Short title and extent |
| 2. | Definitions |
| 3. | Constitution of the Lok Sahayak Sena |
| 4. | Establishment of camps |
| 5. | Enrolment |
| 6. | Duties of volunteers |
| 7. | Discharge |
| 8. | Offences and penalties |
| 9. | Liability for causing loss of, or damage to, Government property |
| 10. | Presumption as to certain documents |
| 11. | Power to make rules |
