3. Constitution of the Lok Sahayak Sena.-
There shall be raised and maintained by the Central Government a force to be designated the Lok Sahayak Sena by the enrolment of volunteers in the manner hereinafter provided.
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3. Constitution of the Lok Sahayak Sena.- There shall be raised and maintained by the Central Government a force to be designated the Lok Sahayak Sena by the enrolment of volunteers in the manner hereinafter provided. |
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