The Lokpal and Lokayuktas (Amendment) Act, 2016
No. 37 of 2016
[29th July, 2016.]
An Act to amend the Lokpal and Lokayuktas Act, 2013.
BE it enacted by Parliament in the Sixty-seventh Year of the Republic of India as follows:-
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The Lokpal and Lokayuktas (Amendment) Act, 2016 No. 37 of 2016 [29th July, 2016.] An Act to amend the Lokpal and Lokayuktas Act, 2013. BE it enacted by Parliament in the Sixty-seventh Year of the Republic of India as follows:- |
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