1. (1) This Act may be called the Lokpal and Lokayuktas (Amendment) Act, 2016.
(2) It shall be deemed to have come into force on the 16th day of January, 2014.
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1. (1) This Act may be called the Lokpal and Lokayuktas (Amendment) Act, 2016. (2) It shall be deemed to have come into force on the 16th day of January, 2014. |
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