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The Lokpal and Lokayuktas Act, 2013

Part IV

Amendment to the Code of Criminal Procedure, 1973

(2 OF 1974)

Amendment of section 197

In section 197, after the words "except with the previous sanction", the words "save as otherwise provided in the Lokpal and Lokayuktas Act, 2013" shall be inserted.



Lokpal and Lokayuktas Act, 2013 Back




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