The Lokpal and Lokayuktas Act, 2013
57. Provisions of this Act to be in addition of other laws.
The provisions of this Act shall be in addition to, and not in derogation of, any other law for the time being in force.
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The Lokpal and Lokayuktas Act, 2013 57. Provisions of this Act to be in addition of other laws. The provisions of this Act shall be in addition to, and not in derogation of, any other law for the time being in force. |
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