The Lokpal and Lokayuktas Act, 2013
54. Bar of Jurisdiction.
No civil court shall have jurisdiction in respect of any matter which the Lokpal is empowered by or under this Act to determine.
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The Lokpal and Lokayuktas Act, 2013 54. Bar of Jurisdiction. No civil court shall have jurisdiction in respect of any matter which the Lokpal is empowered by or under this Act to determine. |
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