The Live-Stock Importation Act, 1898
[Act No. 9 of 1898]
[12th August, 1898]
| Contents | |
| Title | Live-Stock Importation Act, 1898 |
| Sections | Particulars |
| 1. | Short title and local extent |
| 2. | Definitions |
| 3. | Power to regulate importation of live-stock |
| 3A. | Power to regulate Importation of live-stock products |
| 4. | Power of State Government to make rules |
| 5. | Protection to persons acting under Act |
