Limited Liability Partnership Act, 2008
Section 71 - Application of other laws not barred
The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force.
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Limited Liability Partnership Act, 2008 Section 71 - Application of other laws not barred The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force. |
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