Limited Liability Partnership Act, 2008
Section 40 - Destruction of old records
The Registrar may destroy any document filed or registered with him in physical form or in electronic form in accordance with such rules as may be prescribed.
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Limited Liability Partnership Act, 2008 Section 40 - Destruction of old records The Registrar may destroy any document filed or registered with him in physical form or in electronic form in accordance with such rules as may be prescribed. |
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