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Limited Liability Partnership Act, 2008

Section 36 - Inspection of documents kept by Registrar

The incorporation document, names of partners and changes, if any, made therein, Statement of Account and Solvency and annual return filed by each limited liability partnership with the Registrar shall be available for inspection by any person in such manner and on payment of such fee as may be prescribed.



Limited Liability Partnership Act, 2008 Back




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