Limitation Act, 1963
PART II
Other applications
| 137. | Any other application for which no period of limitation is provided elsewhere in this Division. | Three years | When the right to apply accrues. |
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||||||
|
|
|
|
|
|
|||||||||
|
|
|
||||||||||||
|
|
|
|||||||||||
|
|
||||||||||||
|
|
|||||||||||||
Limitation Act, 1963 PART II Other applications
|
|||||||||||||
|
|||||||||||||
|
|||||||||||||
|
|
||||||||||||
|
|
|
|
||||||||||
