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The Limestone and Dolomite Mines Labour Welfare Fund Act, 1972

Act No. 62 of 1972

[2nd December, 1972.]

An Act to provide for the levy and collection of a cess on limestone and dolomite for the financing of activities to promote the welfare of persons employed in the limestone and dolomite mines.

BE it enacted by Parliament in the Twenty-third Year of the Republic of India as follows:-



Limestone and Dolomite Mines Labour Welfare Fund Act, 1972 Back




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