The Limestone and Dolomite Mines Labour Welfare Fund Act, 1972

[Act No. 62 of 1972]

[2nd December, 1972.]

Contents
Sections	Chaptericulars
Title	The Limestone and Dolomite Mines Labour Welfare Fund Act, 1972
1.	Short title, extent and commencement
2.	Definitions
3.	Levy and collection of cess on limestone and dolomite
4.	Payment of duty of excise
5.	Application of proceeds of duty of excise
6.	Advisory Committees
7.	Central Advisory Committee
7A.	Power to co-opt, etc
8.	Appointment of Inspectors, etc., and their powers
9.	Power of Central Government to exempt
10.	Annual report of activities financed under the Act
11.	Interest payable by occupiers of factories and owners of mines
12.	Penalty for non-payment of duty of excise within the prescribed period
13.	Recovery of amounts due under the Act
14.	Penalty for evasion of duty of excise
15.	Offences by companies
16.	Power to make rules