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1. Short title, extent and commencement.-

(1) This Act may be called the Limestone and Dolomite Mines Labour Welfare Fund Act, 1972.

(2) It extends to the whole of India.

(3) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different States.



Limestone and Dolomite Mines Labour Welfare Fund Act, 1972 Back




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