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Life Insurance Corporation Act, 1956

29. Reports to be laid before Parliament.-

The Central Government shall cause the report of the auditors under section 25, the report of the actuaries under section 26 and the report giving an account of the activities of the Corporation under section 27 to be laid before both Houses of Parliament as soon as may be after each such report is received by the Central Government.



Life Insurance Corporation Act, 1956 Back




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