Life Insurance Corporation Act, 1956

Chapter I: Preliminary

1. Short title and commencement.-

1.      This Act may be called the Life Insurance Corporation Act, 1956.

2.      It shall come into force on such date {1st July, 1956 vide Notification No.S.R.O.1456, dated 26-6-1956, Gazette of India, Extraordinary, Part II, sec.3, p.1531.} as the Central Government may, by notifications in the Official Gazette, appoint.