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The Life Insurance Corporation (Amendment) Act, 1957

[Act No. 17 of 1961]

[6th June, 1957.]

Contents:
Title The Life Insurance Corporation (Amendment) Act, 1957
Sections: Particulars:
1. Short title
2. Repealed
3. Repealed
4. Repealed
5. [Repealed.]
6. Validation of orders passed before commencement of Act altering remuneration, etc
7. Repealed


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