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The Levy Sugar Price Equalisation Fund Act, 1976

Act No. 31 Of 1976

[16th February, 1976.]

An Act to provide for the establishment, in the interest of the general public, of a fund to ensure that the price of levy sugar may be uniform throughout India and for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows:-



Levy Sugar Price Equalisation Fund Act, 1976 Back




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