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The Legal Representatives Suits Act, 1855
[Act No. 12 of 1855]
[27th March, 1855.]
Contents
Title
The Legal Representatives Suits Act, 1855
Preamble
Sections
Particulars
1.
Executors may sue and be sued in certain cases for wrongs committed in lifetime of deceased
2.
Death of either party not to abate suit. Proviso
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