The Legal Practitioners Act, 1879

[Act No. 18 of 1879]

[29th October, 1879.]

Contents:
Title	The Legal Practitioners Act, 1879
Sections:	Particulars:
Chapter I	Preliminary
1.	Short title, extent and commencement
2.	[Repealed.]
3.	Interpretation-clause
Chapter II	Of Advocates, Vakils and Attorneys
4.	[Repealed.]
5.	[Repealed.]
Chapter III	Of Pleaders and Mukhtars
6.	[Repealed.]
7.	[Repealed.]
8.	[Repealed.]
9.	[Repealed.]
10.	[Repealed.]
11.	[Repealed.]
12.	[Repealed.]
13.	[Repealed.]
14.	[Repealed.]
15.	[Repealed.]
16.	[Repealed.]
Chapter IV	Of Revenue--Agents
17.	[Repealed.]
18.	[Repealed.]
19.	[Repealed.]
20.	[Repealed.]
21.	[Repealed.]
22.	[Repealed.]
23.	[Repealed.]
24.	[Repealed.]
Chapter V	Of Certificates
25.	[Repealed.]
26.	[Repealed.]
Chapter VI	Of The Remuneration of Pleaders, Mukhtars and Revenue-Agents
27.	[Repealed.]
28.	[Repealed.]
29.	[Repealed.]
30.	[Repealed.]
31.	[Repealed.]
Chapter VII	Penalties
32.	[Repealed.]
33.	[Repealed.]
34.	[Repealed.]
35.	[Repealed.]
36.	[Repealed.]
Chapter VIII	Miscellaneous
37.	[Repealed.]
38.	[Repealed.]
39.	[Repealed.]
40.	[Repealed.]
41.	[Repealed.]
42.	[Repealed.]
Schedule I	[Enactments repealed.]
Schedule II	Value of Stamps for Certificates