14. [Procedure when charge of unprofessional conduct is brought in Court or revenue-office. Suspension pending investigation.]
Rep. by the Advocates Act, 1961 (25 of 1961), s. 50 (4) (w.e.f. 1-9-1963).
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14. [Procedure when charge of unprofessional conduct is brought in Court or revenue-office. Suspension pending investigation.] Rep. by the Advocates Act, 1961 (25 of 1961), s. 50 (4) (w.e.f. 1-9-1963). |
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