The Legal Metrology Act, 2009
19. Registration for importer of weight or measure. -
No person shall import any weight or measure unless he is registered with the Director in such manner and on payment of such fees, as may be prescribed.
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The Legal Metrology Act, 2009 19. Registration for importer of weight or measure. - No person shall import any weight or measure unless he is registered with the Director in such manner and on payment of such fees, as may be prescribed. |
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