Land Ports Authority of India Act, 2010
Section 17 Contracts by Authority
Subject to the provisions of section 18, the Authority shall be competent to enter into and perform any contract necessary for the discharge of its functions under this Act.
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Land Ports Authority of India Act, 2010 Section 17 Contracts by Authority Subject to the provisions of section 18, the Authority shall be competent to enter into and perform any contract necessary for the discharge of its functions under this Act. |
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