Land Acquisition Act, 1894
15.Matters to be considered and neglected:-
In determining the amount of compensation, the Collector shall be guided by the provisions contained in sections 23 and 24.
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Land Acquisition Act, 1894 15.Matters to be considered and neglected:- In determining the amount of compensation, the Collector shall be guided by the provisions contained in sections 23 and 24. |
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