Land Acquisition Act, 1894
13.Adjournment of enquiry:-
The Collector may, for any cause he thinks fit from time to time adjourn the enquiry to a day to be fixed by him.
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Land Acquisition Act, 1894 13.Adjournment of enquiry:- The Collector may, for any cause he thinks fit from time to time adjourn the enquiry to a day to be fixed by him. |
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